LAWS(MAD)-2014-12-223

K. AYYADURAI Vs. RAJA RAMANATHAN

Decided On December 16, 2014
K. Ayyadurai Appellant
V/S
Raja Ramanathan Respondents

JUDGEMENT

(1.) THIS Revision is directed against the judgment of acquittal passed by the learned Judicial Magistrate No. I, Kulithalai, in C.C.No. 39 of 2007, dated 12.06.2008.

(2.) THE case of the prosecution, in a nutshell, is as follows:

(3.) HEARD the submissions made on either side.