STATE INDUSTRIES PROMOTION CORPORATION OF TAMIL NADU LIMITED Vs. M/S. SINGAPORE REALITY PRIVATE LIMITED

Referred Judgements :-

MOTILAL PADAMPAT SUGAR MILL CO. LTD. V. STATE OF U.P [REFERRED TO]
CENTURY SPINNING AND MANUFACTURING COMPANY LIMITED VS. ULHASNAGAR MUNICIPAL COUNCIL [REFERRED TO]
NAWABKHAN ABBASKHAN VS. STATE OF GUJARAT [REFERRED TO]
MOHINDER SINGH GILL VS. CHIEF ELECTION COMMISSIONER NEW DELHI [REFERRED TO]
MANEKA GANDHI VS. UNION OF INDIA [REFERRED TO]
S L KAPOOR VS. JAGMOHAN [REFERRED TO]
SWADESHI COTTON MILLS NATIONAL TEXTILE CORPORATION UNION OF INDIA VS. UNION OF INDIA [REFERRED TO]
GUJARAT STATE FINANCIAL CORPORATION VS. LOTUS HOTELS PRIVATE LIMITED [REFERRED TO]
NEELIMA MISRA VS. HARINDER KAUR PAINTAL [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. GANESH WOOD PRODUCTS [REFERRED TO]
WHIRLPOOL CORPORATION VS. REGISTRAR OF TRADE MARKS MUMBAI [REFERRED TO]
INDU KAKKAR VS. HARYANA STATE INDUSTRIAL DEVELOPMENT CORPORATION LIMITED [REFERRED TO]
STATE OF KARNATAKA VS. MANGLORE UNIVERSITY NON TEACHING EMPLOYEES ASSOCIATION [REFERRED TO]
HARBANSLAL SAHNIA VS. INDIAN OIL CORPORATION LIMITED [REFERRED TO]
STATE OF H P VS. GUJARAT AMBUJA CEMENT LTD [REFERRED TO]
SANJANA M WIG VS. HINDUSTAN PETRO CORPORATION [REFERRED TO]
M P STATE AGRO INDUSTRIES DEVELOPMENT CORPORATION LTD VS. JAHAN KHAN [REFERRED TO]
PIMPRI CHINCHWAD MUNICIPAL CORPORATION VS. GAYATRI CONSTRUCTION COMPANY [REFERRED TO]
UMA NATH PANDEY VS. STATE OF U P [REFERRED TO]
SATWATI DESWAL VS. STATE OF HARYANA [REFERRED TO]
LAFARGE UMIAM MINING PVT LTD VS. UNION OF INDIA [REFERRED TO]
KESAR ENTERPRISES LTD VS. STATE OF U P [REFERRED TO]
BHUSHAN POWER AND STEEL LTD VS. STATE OF ORISSA [REFERRED TO]
HINDUSTAN PETROLEUM CORPORATION LIMITED VS. GEETHA KASTURIRANGAN [REFERRED TO]