(1.) Petition for bail.
(2.) Offences alleged are under Sections 22, 23, 27A, 28 and 29 of NDPS Act, 1985.
(3.) Petitioner is A-2.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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