LAWS(MAD)-2014-7-298

INDIAN MEDICAL PRACTITIONERS CO-OPERATIVE PHARMACY AND STORES (MULTI-STATE CO-OPERATIVE SOCIETY) LTD Vs. R B RAMAMOORTHY

Decided On July 21, 2014
Indian Medical Practitioners Co-Operative Pharmacy And Stores (Multi-State Co-Operative Society) Ltd Appellant
V/S
R B Ramamoorthy Respondents

JUDGEMENT

(1.) C.R.P.(PD) No.3353 of 2013 is filed against the impugned order passed in I.A.No.12049 of 2013, dated 23.08.2013, restraining the defendants 1 to 6/revision petitioners herein and the respondents 10 to 12 from conducting the Board Meeting of IMPCOPS without serving notice to the plaintiffs/respondents 1 to 9.

(2.) C.R.P. (PD) No.3354 of 2013 is filed against I.A.No.12050 of 2013 dated 23.08.2013 under Section 151 of C.P.C. granting an order of stay of operation of the resolution bearing No.BDM No.3/2013-14, dated 19.07.2013 adopted in the Board Meeting of IMPCOPS held on 19.07.2013.

(3.) C.R.P. (PD) No.3355 of 2013 is filed for strike out the plaint in O.S.No.4515 of 2013.