REGENT COMPUTRONICS PVT. LTD.

S Neelavathi Appellant

V/S

S Dilshad Respondents

Referred Judgements :-

SALEEM BAI AND OTHERS VS. STATE OF MAHARASHTRA AND OTHERS. [REFERRED TO]
MERIT MAGNUM CONSTRUCTIONS V. NAND KUMAR ANANT VAITY AND OTHERS [REFERRED TO]
BOARD OF WAKF WEST BENGAL VS. ANIS FATMA BEGUM [REFERRED TO]
BOARD OF WAKF WEST BENGAL VS. ANIS FATMA BEGUM [REFERRED TO]
I Salam Khan VS. Tamil Nadu Wakf Board [REFERRED TO]
V S B SIKKANDAR VS. K M KHADER GANI [REFERRED TO]
ABDUL SUBAN VS. SYED THARU HUSSAIN [REFERRED TO]

JUDGEMENT

(1.) The present application has been filed by defendants 14 to 17 in the suit viz., C.S.No.551 of 2013 for rejection of the plaint.

(2.) Respondents 1 to 11 in this application are the plaintiffs. Respondents 12 to 24 are defendants 1 to 13. Respondent No.25 is the defendant No.18.

(3.) For the sake of convenience, the parties will be referred to as per their ranking in the suit.

Click here to view full judgment.

S NEELAVATHI Vs. S DILSHAD

Referred Judgements :-

JUDGEMENT

QUick Links

Get in Touch

Email

Contact Numbers

Address