(1.) THE Petitioner, represented by his Power of Attorney, has projected the instant Writ of Certiorarified Mandamus in calling for the records relating to the issue of impugned 1st Respondent/Bharathiyar University Rank List during April' 2004 for the candidates for whom B.E. Aeronautical Engineering Examinations were held during April' 2004 and to quash the same. Further, the Petitioner has sought for passing of an order in directing the 1st Respondent to prepare a fresh rank list and consider the case of the Petitioner for inclusion in the rank list at appropriate place in accordance with the Regulations of the 1st Respondent.
(2.) THE Writ Factual Matrix:
(3.) THE Petitioner's Rejoinder Contents: