LAWS(MAD)-2014-11-594

VENKATESA CHETTIAR Vs. VALLI AMMAL

Decided On November 06, 2014
Venkatesa Chettiar Appellant
V/S
VALLI AMMAL Respondents

JUDGEMENT

(1.) Challenging the order passed by the Principal District Judge, Villupuram, in I.A.No. 569 of 2010 in I.A.No. 25 of 2004 in O.S.No. 42 of 2004, dated 7.11.2012, this revision has been filed.

(2.) Brief facts of the case would run thus:

(3.) Heard Mrs.Hema Sampath, learned Senior counsel for the petitioner and Mr.N.R.Chandran, learned Senior counsel appearing for the respondent and perused the records.