STATE OF TAMIL NADU Vs. DIRECTOR GENERAL OF POLICE, TAMIL NADU; A G PONN MANICKAVEL; REGISTRAR, CENTRAL ADMINISTRATIVE TRIBUNAL

Referred Judgements :-

SARGUJA TRANSPORT SERVICE V. STATE TRANSPORT APPELLATE TRIBUNAL,GWALIOR AND OTHERS [REFERRED]
STATE OF U.P. VS. BRAHM DATT SHARMA AND ANOTHER [REFERRED]
SPECIAL DIRECTOR AND ANOTHER VS. MOHD. GHULAM GHOUSE AND ANOTHER [REFERRED]
STATE OF MADHYA PRADESH V. BANI SINGH & ANR. [REFERRED]
STATE OF ANDHRA PRADESH V. N. RADHAKISHAN [REFERRED]
M.V. BIJLANI V. UNION OF INDIA & ORS. [REFERRED]
UNION OF INDIA VS. ASHOK KACKER [REFERRED]
UNION OF INDIA VS. UPENDRA SINGH [REFERRED]
STATE OF PUNJAB VS. CHAMAN LAL GOYAL [REFERRED]
DEPUTY REGISTRAR COOPERATIVE SOCIETIES FAIZABAD VS. SACHINDRANATHPANDEY [REFERRED]
EXECUTIVE ENGINEER BIHAR STATE HOUSING BOARD VS. RAMESH KUMAR SINGH [REFERRED]
SECRETARY TO GOVERNMENT PROHIBITION AND EXCISE DEPARTMENT VS. L SRINIVASAN [REFERRED]
ULAGAPPA VS. DIVISION COMMISSIONER MYSORE [REFERRED]
PONDICHERRY KHADI AND VILLAGE INDUSTRIES BOARD VS. P KULOTHANGAN [REFERRED]
P V MAHADEVAN VS. M D TAMIL NADU HOUSING BOARD [REFERRED]
U P STATE BRASSWARE CORPORATION LTD VS. UDAI NARAIN PANDEY [REFERRED]
UNION OF INDIA VS. KUNISETTY SATYANARAYANA [REFERRED]
SARVA SHRAMIK SANGHATANA K V MUMBAI VS. STATE OF MAHARASHTRA [REFERRED]
B LOGANATHAN VS. UNION OF INDIA [REFERRED]
SECRETARY TO GOVERNMENT HOME DEPARTMENT VS. V H MOHAMMED HANEEFA [REFERRED]
CHAIRMAN, LIC OF INDIA VS. A. MASILAMANI [REFERRED]
ANANT R. KULKARNI VS. Y.P. EDUCATION SOCIETY [REFERRED]