LAWS(MAD)-2014-1-190

G. HARIDOSS Vs. HEMANTHARAJ

Decided On January 03, 2014
G. Haridoss Appellant
V/S
Hemantharaj Respondents

JUDGEMENT

(1.) This Civil Revision Petition is directed against the order dated 15.06.2010 in I.A. No.2 of 2010 in R.C.A. No.1 of 2010 on the file of Subordinate Judge, Gingee.

(2.) Facts in nutshell:-

(3.) Heard Mr.N.Karthikeyan, learned counsel for the petitioner and Mr.D.Ravichander, learned counsel for the respondent and perused the records.