(1.) IN W.P. No. 15185 of 2012, the petitioner, Dr. K. Sakthivel, has sought for a Writ of Certiorarified Mandamus, calling for the Notification issued by Bharathidasan University, in No. 35036/H2/2012, dated 22.08.2012, in so far it has reserved the post of Associate Processor in the Department of Remote Sensing for SC -A, quash the specialisation prescribed for the post of Associate Professor in the Department Remote Sensing " ''Applied Geophysics for Seismotectonics, Neotectonics, Mineral and Hydrocarbon Exploration, Seismic Methods, Reservoir Geophysics, basin Modelling" and consequently, direct the respondent -University to invite fresh advertisement, for the post of Associate Professor, strictly in accordance with the reservation envisaged under the Tamilnadu Act 4 of 2009.
(2.) IN W.P. 15186 of 2012, the petitioner, Dr. S. Ravivarman, has sought for a Writ of Certiorarified Mandamus, calling for the same Notification, quash the same and consequently, direct the respondent university to invite fresh advertisement for the post of Associate Professor, Associate Professor, and Professor strictly in accordance with the reservation envisaged under the Tamilnadu Act 4 of 2009.
(3.) IN all the three writ petitions, pleadings and submissions are one and the same and therefore, they are disposed of, by a common order.