(1.) THE de -facto complainant in C.C. No. 124 of 2010 is the revision petitioner before this Court.
(2.) WITH the above observation, this Criminal Revision Petition is disposed of. Consequently, connected miscellaneous petition is closed.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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