(1.) The petitioner filed O.A.No.6263 of 2002. On abolition of the Tribunal, the matter stood transferred to this Court and re -numbered as W.P.No.7371 of 2007.
(2.) Heard both sides.
(3.) The petitioner was working as Cooperative Sub -Registrar during 1995 and he was also holding the post of Special Officer in three Cooperative Societies namely i)South Arcot Milk Producers Co -operative Union Employees Co -operative Society ii) Tirukoilur Revenue Divisional Employees Co -operative Credit Society and iii) Villupuram Taluk Aided School Teachers Employees Cooperative Society.