AIRPORTS AUTHORITY EMPLOYEES UNION Vs. UNION OF INDIA

JUDGEMENT

(1.) THE members of the petitioner Union are the employees of the respondent Nos. 2 to 4. This writ petition has been filed by the petitioner challenging the document by which a request for qualification for operation, management and transfer of Chennai Airport through Public Private Partnership was issued by respondent No. 2.

(2.) BRIEF facts: -

(3.) SUBMISSIONS of the respondents: -