SAPTHAGIRI EDUCATIONAL TRUST Vs. STATE OF TAMIL NADU

JUDGEMENT

(1.) By consent the writ petition is taken up for final disposal.

(2.) This writ petition is filed to quash the order of the Government of Tamil Nadu dated 5.11.2012 rejecting the request of the Sapthagiri Educational Trust for issuing 'No Objection Certificate' for the proposed Law College under the name and style of "Sai Ram Institute of Legal Studies" at Poonthandalam Village, West Tambaram, Chennai-44, and for consequential directions.

(3.) The facts necessary for disposal of this writ petition are as follows: