A.B. FATHIMA SULTHANA Vs. WOMEN LAWYERS ASSOCIATION

JUDGEMENT

(1.) EARLIER , on 24.03.2014, this Court has passed the following order:

(2.) HEARD the respective Learned Counsels appearing for the concerned parties.

(3.) THE Learned Counsel for the Appellant brings it to the notice of this Court that, in M.P.Nos.2 to 11 of 2011, in O.S.A.No.115 of 2011, this Court, on 19.08.2011, in paragraph Nos.6 and 7, had passed the following orders: