A. MUNIAPPAN Vs. TAHSILDAR, TAMBARAM TALUK

Referred Judgements :-

DEO NARAIN SINGH VS. DADDAN SINGH AND OTHERS [REFERRED TO]
WORKMEN OF COCHIN PORT TRUST VS. BOARD OF TRUSTEES OF THE COCHIN PORT TRUST [REFERRED TO]
AHMEDABAD MANUFACTURING AND CALICO PRINTING COMPANY LIMITED VS. WORKMEN [REFERRED TO]
INDIAN OIL CORPORATION LIMITED VS. STATE OF BIHAR [REFERRED TO]
SUPREME COURT EMPLOYEES WELFARE AS SOCIATION SUPREME COURT FOURTH CLASS EM PLOYEES WELFARE ASSOCIATION S P JAIN VS. UNION OF INDIA [REFERRED TO]
YOGENDRA NARAYAN CHOWDHURY GOPAL CHAKRABORTY VS. UNION OF INDIA [REFERRED TO]
STATE OF ANDHRA PRADESH VS. MERIT ENTERPRISES [REFERRED TO]
UNION OF INDIA VS. SHER SINGH [REFERRED TO]
SUPREME COURT BAR ASSOCIATION VS. UNION OF INDIA [REFERRED TO]
ABBAI MALIGAI PARTNERSHIP FIRM VS. K SANTHAKUMARAN [REFERRED TO]
V M SALGAOCAR AND BROS PRIVATE LIMITED VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
SAURASTRA OIL MILLS ASSOCIATION GUJARAT VS. STATE OF GUJARAT [REFERRED TO]
UNION OF INDIA VS. JAIPAL SINGH [REFERRED TO]
U P STATE ROAD TRANSPORT CORPORATION VS. STATE OF U P [REFERRED TO]
STATE OF ANDHRA PRADESH VS. ANJUMAN ARA BEGUM [REFERRED TO]
VIJAY NARAYAN THATTE VS. STATE OF MAHARASHTRA [REFERRED TO]
Y SATYANARAYAN REDDY VS. MANDAL REVENUE OFFICER A P [REFERRED TO]
S NAGARAJ VS. B R VASUDEVA MURTHY [REFERRED TO]
SIDDHARAM SATLINGAPPA MHETRE VS. STATE OF MAHARASHTRA [REFERRED TO]
M NAGABHUSHANA VS. STATE OF KARNATAKA [REFERRED TO]
UNION OF INDIA VS. MAJOR S.P. SHARMA [REFERRED TO]