REGENT COMPUTRONICS PVT. LTD.

K R Rajeesh Kumar Appellant

V/S

K Nalini Raghavan Respondents

Referred Judgements :-

SETH MANIK LAL MANSUKHBAI VS. RAJA BIJOY SINGH DUDHORIA [REFERRED]
BHIM SINGH VS KHAN SINGH [REFERRED]
NANDA KISHORE MEHRA VS. SUSILA MEHRA [REFERRED]
OUSEPH CHAUKO AND ANOTHER VS. RAMAN NAIR RAGHAVAN NAIR [REFERRED]
REBTI DEVI VS. RAM DUTT [REFERRED]
BINAPANI PAUL VS. PRATIMA GHOSH [REFERRED]
MILIND SHRIPAD CHANDURKAR VS. KALIM M KHAN [REFERRED]

JUDGEMENT

(1.) CS.No.469/2008 has been filed to pass a judgement and decree in favour of the plaintiff as follows:-

(2.) CS.No.847/2009 has been filed to pass a judgement and decree against the Defendants as follows:-

(3.) Since both the suits are interconnected and the subject matter, the parties and the facts and circumstances are one and the same, these suits are disposed of by this common judgement.

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K R RAJEESH KUMAR Vs. K NALINI RAGHAVAN

Referred Judgements :-

JUDGEMENT

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