(1.) CHALLENGE in this appeal is to the judgment dated 08.05.2007 made in S.C. No.69 of 2004 on the file of the learned Second Additional Sessions Judge, Tirunelveli.
(2.) THE case of prosecution, in brief, is as follows:
(3.) HEARD both sides.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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