(1.) This Writ Appeal is filed challenging the order made in W.P.No.11880 of 2011, dated 27.07.2012, in dismissing the Writ Petition filed by the appellant herein.
(2.) In the said Writ Petition, the appellant herein has challenged the order of discharge and consequently sought for a direction to the respondents 1 & 2 to reinstate him in service as Officer Marketing and Recovery (Rural) (OMR) as per the appointment order, dated 10.03.2008, read with State Bank of India Officers - Marketing and Recovery (Rural) Service Conduct Rules with backwages, continuity of service, annual increments, promotion to the higher grade and all other attendant benefits.
(3.) The case of the appellant as the writ petitioner before the Writ Court is as follows:-