REGENT COMPUTRONICS PVT. LTD.

Chairman, Teachers Recruitment Board Appellant

V/S

Kanimozhi Respondents

Referred Judgements :-

SHANKER LAL VERMA VS. RAJASTHAN STATE ELECTRICITY [REFERRED TO]
SURESH PAL VS. STATE OF HARYANA [REFERRED TO]
ANNAMALAI UNIVERSITY REP VS. SECY TO GOVT INFN [REFERRED TO]
CHANDRAKALA TRIVEDI VS. STATE OF RAJASTHAN [REFERRED TO]
NEELAM KUMARI VS. STATE OF PUNJAB [REFERRED TO]

JUDGEMENT

(1.) Brief facts:-

(2.) Heard Mr.D.Krishnakumar, learned Special Government Pleader (Education) appearing for the appellants and Mr.N.G.R.Prasad, learned counsel for Mr.Dakshayani Reddy for respondents.

(3.) Submissions of the appellants:

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CHAIRMAN, TEACHERS RECRUITMENT BOARD Vs. KANIMOZHI

Referred Judgements :-

JUDGEMENT

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