LOGARANI Vs. KUBENTHIRAN

JUDGEMENT

(1.) THIS Second Appeal arises out of a simple money suit in O.S.No. 66 of 2004, instituted in the Court of learned Subordinate Judge, Uthamapalayam. The defendant is the appellant.

(2.) THE life history of the Second Appeal proceeds on the following lines.

(3.) THIS money claim has been opposed by the defendant by filing a written statement.