(1.) CHALLENGE in this appeal is to the judgment dated 03.06.2005 made in S.C.No. 79 of 2005, on the file of the learned Additional Sessions Judge (Fast Track Court No. 3), Madurai.
(2.) THE case of prosecution, in brief, is as follows:
(3.) HEARD both sides.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
Read More
Sales: sales@the-laws.com
Support: info@the-laws.com
8000853936
9376168072
27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.
LOGIN