V. RAMASAMY Vs. SECRETARY GOVERNMENT OF TAMIL NADU

Referred Judgements :-

AROKIADOSS V. THE DEPUTY COMMISSIONER OF POLICE [REFERRED TO]
COMMISSIONER,SANKARAPURAM PANCHAYAT UNION ETC. VS. S.A.ABDUL WAHAB AND OTHERS [REFERRED TO]
M.V.BIJLANI V. UNION OF INDIA AND OTHERS [REFERRED TO]
STATE OF MADRAS VS. A R SRINIVASAN [REFERRED TO]
SOM DATT DATTA VS. UNION OF INDIA [REFERRED TO]
TARA CHAND KHATRI VS. MUNICIPAL CORPORATION OF DELHI [REFERRED TO]
R P BHATT VS. UNION OF INDIA [REFERRED TO]
R P BHATT VS. UNION OF INDIA [REFERRED TO]
SAWAI SINGH VS. STATE OF RAJASTHAN [REFERRED TO]
RAM CHANDER VS. UNION OF INDIA [REFERRED TO]
STATE OF PUNJAB VS. CHAMAN LAL GOYAL [REFERRED TO]
M S BINDRA VS. UNION OF INDIA [REFERRED TO]
P V MAHADEVAN VS. M D TAMIL NADU HOUSING BOARD [REFERRED TO]
NATIONAL FERTILIZERS LTD VS. P K KHANNA [REFERRED TO]
M V BIJLANI VS. UNION OF INDIA [REFERRED TO]
DIRECTOR INDIAN OIL CORP LTD VS. SANTOSH KUMAR [REFERRED TO]
DIVL FOREST OFFICER KOTHAGUDEM VS. MADHUSUDHAN RAO [REFERRED TO]
MONI SHANKAR VS. UNION OF INDIA [REFERRED TO]
BHIKHUBHAI VITHLABHAI PATEL VS. STATE OF GUJARAT [REFERRED TO]
STEEL AUTHORITY OF INDIA LTD VS. SALES TAX OFFICER [REFERRED TO]
ROOP SINGH NEGI VS. PUNJAB NATIONAL BANK [REFERRED TO]
G VALLIKUMARI VS. ANDHRA EDUCATION SOCIETY [REFERRED TO]
UNION OF INDIA VS. S K KAPOOR [REFERRED TO]
M BALAKRISHNAN VS. CORPORATION OF MADURAI [REFERRED TO]
C P HARISH VS. CENTRAL WAREHOUSING CORPORATION [REFERRED TO]
JANARTHANAN VS. CHIEF ENGINEER DISTRIBUTION [REFERRED TO]
Tamil Nadu Civil Supplies Corporation Limited VS. S Sampath [REFERRED TO]
UNION OF INDIA VS. CENTRAL ADMINISTRATIVE TRIBUNAL MADRAS BENCH [REFERRED TO]
SPECIAL COMMISSIONER AND COMMISSIONER OF COMMERCIAL TAXES CHENNAI VS. N SIVASAMY COMMERCIAL TAX OFFICER CHANNAI [REFERRED TO]
A OBAIDHULLAH VS. STATE OF TAMIL NADU [REFERRED TO]
R TIRUPATHY VS. DISTRICT COLLECTOR MADURAI DISTRICT COLLECTORATE [REFERRED TO]
K KANDASAMY VS. DEPUTY INSPECTOR GENERAL OF POLICE [REFERRED TO]
G ANAND VS. PRINCIPAL COMMISSIONER AND COMMISSIONER OF REVENUE ADMINISTRATION [REFERRED TO]
A BOMMUSAMY VS. GOVERNMENT OF TAMIL NADU [REFERRED TO]
K KUMARAN VS. STATE OF TAMIL NADU [REFERRED TO]
JOINT COMMISSIONER OF POLICE VS. G ANANDAN [REFERRED TO]
V ARIVUSELVAN VS. STATE OF TAMIL NADU [REFERRED TO]
KOOTHA PILLAI VS. COMMISSIONER MUNICIPAL ADMINISTRATION [REFERRED TO]
S RATHINAVELU VS. CHAIRMAN TAMIL NADU WATER SUPPLY AND DRAINAGE BOARD [REFERRED TO]
S SEKHAR VS. COMMISSIONER OF SOCIAL WELFARE EZHILAGAM [REFERRED TO]
M ELANGOVAN VS. TRICHY DISTRICT CENTRAL CO-OPERATIVE BANK [REFERRED TO]
RANJEET SINGH VS. STATE OF HARYANA [REFERRED TO]