LAWS(MAD)-2014-2-23

L. KALAVATHI Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA

Decided On February 17, 2014
L. Kalavathi Appellant
V/S
NATIONAL HIGHWAYS AUTHORITY OF INDIA Respondents

JUDGEMENT

(1.) THE Learned counsel for the Petitioner has made an endorsement in the relevant typed -set of papers of the Writ Petition to the effect that