LAWS(MAD)-2014-7-288

K DEVADOSS Vs. DISTRICT REGISTRAR

Decided On July 18, 2014
K Devadoss Appellant
V/S
DISTRICT REGISTRAR Respondents

JUDGEMENT

(1.) Mr. K. Guru, learned Additional Government Pleader takes notice for the respondents.

(2.) Heard the learned counsel appearing for the petitioner and the learned Additional Government Pleader appearing for the respondents.

(3.) In this Writ Petition, a direction is sought for upon the second respondent to register the pending Document No. 54 of 2012 and release the same.