PRINCIPAL DIRECTOR, HIGHWAYS DEPARTMENT Vs. G GURUSAMY

JUDGEMENT

(1.) HEARD Mr.K.Chellapandian, learned Additional Advocate General appearing for the appellants assisted by Mr.M.Alagadevan, learned Special Government Pleader and Ms.J.Nisha Banu, learned counsel for the respondent in both the Writ Appeals.

(2.) THESE writ appeals have been filed challenging the order, dated 04.04.2013, passed in W.P.(MD)Nos.3115 and 3116 of 2012.

(3.) SINCE the issues involved in both the writ appeals are one and the same and filed against the common order dated 04.04.2013, they were heard together and decided by this common judgment.