J. ANBUTAMILARASI Vs. GOVERNMENT OF TAMIL NADU

Referred Judgements :-

STATE OF ORISSA VS. MADAN GOPAL RUNGLA [REFERRED TO]
SAGHIR AHMAD VS. STATE OF UTTAR PRADESH [REFERRED TO]
CALCUTTA GAS COMPANY PROPRIETARY LIMITED VS. STATE OF WEST BENGAL [REFERRED TO]
STATE OF ORISSA VS. SUDHANSU SEKHAR MISRA [REFERRED TO]
STATE OF MYSORE VS. SYED MAHMOOD [REFERRED TO]
STATESMAN PRIVATE LIMITED VS. H R DEB [REFERRED TO]
STATE OF UTTAR PRADESH VS. SUGHAR SINGH [REFERRED TO]
SHANTI KUMAR R CANJI VS. HOME INSURANCE CO OF NEW YORK [REFERRED TO]
S B PATWARDHAN K V RAMKRISHNA VS. STATE OF MAHARASHTRA:STATE OF GUJARAT [REFERRED TO]
STATE OF RAJASTHAN STATE OF MADHYA PRADESH STATE OF PUNJAB VS. UNION OF INDIA [REFERRED TO]
SUBHASH CHAND JAIN VS. DELHI ELECTRICITY SUPPLY UNDERTAKING [REFERRED TO]
BALESHWAR DASS ARHANT PRASAD JAIN VS. STATE OF UTTAR PRADESH [REFERRED TO]
P S MAHAL VS. UNION OF INDIA [REFERRED TO]
O P SINGLA SADHU RAM VS. UNION OF INDIA [REFERRED TO]
G S LAMBA VS. UNION OF INDIA [REFERRED TO]
NARENDER CHADHA VS. UNION OF INDIA [REFERRED TO]
G K DUDANI STATE OF GUJARAT VS. S D SHARMA:S D SHARMA [REFERRED TO]
STATE BANK OF INDIA VS. MOHAMMAD MYNUDDIN [REFERRED TO]
R PRABHA DEVI VS. GOVERNMENT OF INDIA [REFERRED TO]
ROOP CHAND ADLAKHA VS. DELHI DEVELOPMENT AUTHORITY [REFERRED TO]
DIRECT RECRUIT CLASS II ENGINEERING OFFICERS ASSOCIATION VS. STATE OF MAHARASHTRA [REFERRED TO]
CHANDIGARH ADMINISTRATION VS. JAGJIT SINGH [REFERRED TO]
RAJENDRA SINGH VS. STATE OF MADHYA PRADESH [REFERRED TO]
UNION OF INDIA VS. DHANWANTI DEVI [REFERRED TO]
ASHWANI KUMAR VS. STATE OF BIHAR [REFERRED TO]
TAMILNAD MERCANTILE BANK SHARE HOLDERS WELFARE ASSOCIATION VS. S C SEKAR [REFERRED TO]
HARI BANSH LAL VS. SAHODAR PRASAD MAHTO [REFERRED TO]
RAVI YASHWANT BHOIR VS. DISTRICT COLLECTOR, RAIGAD [REFERRED TO]
AYAAUBKHAN NOORKHAN PATHAN VS. STATE OF MAHARASHTRA [REFERRED TO]
P. DHARNI VS. GOVT. OF TAMIL NADU [REFERRED TO]
D JAGANNATHAN VS. S SATTANATHAN [REFERRED TO]