P.GOPAL Vs. M.SUNITHA

JUDGEMENT

(1.) THIS Civil Revision Petition is filed challenging the order passed in R.C.A.No. 497 of 2011 by the Rent Control Appellate Authority -cum -VII Judge, Small Causes Court, Chennai.

(2.) THE brief facts of the case are as follows: -

(3.) CHALLENGING the said finding of the Appellate Authority the tenant has filed the present revision petition.