REGENT COMPUTRONICS PVT. LTD.

P Swaminathan Appellant

V/S

M Chidambaram Respondents

Referred Judgements :-

ALKA GUPTA V. NARENDER KUMAR GUPTA [REFERRED TO]
SUBHAS CHANDRA DAS MUSHIB V. GANGA PRASAD DAS MUSHIB AND OTHERS [REFERRED TO]
BISHUNDEO NARAIN VS. SEOGENI RAI [REFERRED TO]
INDERCHAND JAIN VS. MOTILAL [REFERRED TO]
SYED SULTAN PAI VS. SYED BIKHU SAHEB [REFERRED TO]
P SARASWATHI AMMAL VS. LAKSHMI AMMAL ALIAS LAKSHMI KANTAM [REFERRED TO]
CENTRAL BANK EXECUTOR VS. HORMUSJI NUSSERWANJI MADRASWALLA [REFERRED TO]
BAJAJ AUTO LTD VS. TVS MOTOR COMPANY LTD [REFERRED TO]
RAMJI JANKIJI VS. MAUNI BABA KALE KAMBALWALA JAI SIYARAM DASJI [REFERRED TO]

JUDGEMENT

(1.) The defendants 4 to 7 in O.S.No.777 of 1982 on the file of the Principal Subordinate Judge, Salem and the defendants 2 to 5 in O.S.No.141 of 1987 on the file of the Principal Subordinate Judge, Salem, are the appellants.

(2.) A.S.No.184 of 1991 is filed against O.S.No.777 of 1982 and A.S.No.185 of 1991 is filed against O.S.No.141 of 1987.

(3.) The case of the plaintiffs in O.S.No.777 of 1982 is as follows:-

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P SWAMINATHAN Vs. M CHIDAMBARAM

Referred Judgements :-

JUDGEMENT

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