(1.) HEARD both sides.
(2.) TO avoid an avoidable delay, notice to 3rd and 4th respondents is dispensed with.
(3.) THE petitioner's wife's previous vendor Subramani had obtained the said land by way of settlement deed, which was registered at Thamaraipatti Sub Registrar's Office on 31.01.1968.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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