(1.) THIS suit has been filed to pass a judgment and decree: -
(2.) THE plaint averments are as follows: -
(3.) IN the additional written statement filed by the 2nd Defendant, it is stated as follows: -
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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