LAWS(MAD)-2004-7-151

PERIASWAMY Vs. STATE

Decided On July 13, 2004
PERIASWAMY Appellant
V/S
STATE Respondents

JUDGEMENT

(1.)

(2.) THE short facts as projected by the prosecution are as follows:

(3.) ON the side of the prosecution, PWs-1 to 11 were examined, Exs. P1 to 21 were filed and MOs. 1 to 5 were marked.