(1.) HEARD all the parties.
(2.) THESE appeals are directed against the order dated 10. 2. 2003 made in C. A. Nos. 1443 to 1445 of 2002 in C. P. No. 233 of 1999, in the matter of RPS Benefit Fund Limited (in liquidation), heeling the wound of the depositors.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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