L LOGANATHAN Vs. MANAGING DIRECTOR

JUDGEMENT

(1.) THE above writ petition has been filed praying to issue a Writ of Certiorarified Mandamus to call for the records pertaining to the order bearing No.59/87128/U2/ Aa.Ve.Po.Ka/Tha.na.No.2/98 dated 25.8.1999 of the first respondent and quash the same and consequently direct the respondents to consider the petitioner's representation dated 29.9.1999 for providing an alternative appointment.

(2.) HEARD the learned counsel for both and perused the materials placed on record.