(1.) THE above Criminal Original Petition has been filed under Section 4(82) of the Code of Criminal Procedure praying to :
(2.) 1999-2-L.W. (Crl) 871 (P.ALAGARSAMY v. STATE OF TAMIL NADU AND OTHERS)
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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