DANIEL Vs. A R SAFIULLAH

JUDGEMENT

(1.) Application No. 4458 of 2003 has been filed praying to transfer O.S. No. 1 of 2002 and all its connected applications from the file of the Court of Principal District Judge, Pudukottai to this Court, as provided both under Section 22(4) of the Designs Act, 2000 and also under Section 24(5) of the C.P.C.

(2.) Application No. 4459 of 2003 has been filed praying to stay all further proceedings in O.S. No. 1 of 2002 and all its connected applications pending on the file of the Court of Principal District Judge, Pudukottai, pending disposal of the above transfer application.

(3.) Application No. 4980 of 2003 has been filed by the respondent in the main transfer application praying to vacate the stay granted in A. No. 4459 of 2003, dated 17.10.2003.