MADURAI GANESAN ALIAS GANESAN Vs. STATE REP

JUDGEMENT

(1.) Accused 1 to 7 in S.C.197/1996 on the file of Additional Assistant Sessions Court, Erode are the Appellants. By the Judgment dated 27.03.1997, the Appellants / accused 1 to 7 were convicted for various offences.

(2.) The Gist of charges framed against the accused and the findings of the Trial Court and Conviction as noted below; <FRM>KN2520052.htm</FRM>

(3.) Case of Prosecution is that P.W.1 Sarasu @ Saraswathi living with her husband Shanmugam in Karungalpalayam near Kavitha Cinema Theatre in Door No.54B/78. Her husband is paralysed and immobilised and unable to walk.