LAWS(MAD)-2004-3-356

K P VENKATACHALAM Vs. PONNUSAMI

Decided On March 22, 2004
K P Venkatachalam Appellant
V/S
PONNUSAMI Respondents

JUDGEMENT

(1.) THE civil revision petition in directed against the order of the learned District Munsif, Tiruchengodu, dated 7.4.2003 made in I.A. No. 536 of 2003 in O.S. No. 540 of 1987 in and by which the learned District Munsif dismissed the said petition filed for marking Commissioner's report and sketch as Court documents.

(2.) HEARD the learned counsel for the petitioners and the respondents.

(3.) INASMUCH as the suit is of the year 1987, the learned District Munsif, Tiruchengodu is directed to dispose of the suit on or before 3.7.2004. Both parties are expected to cooperate with the Court for the disposal of the suit as directed above. Petition dismissed.