SUO MOTU Vs. R KAARUPPAN

Referred Judgements :-

BRAHMA PRAKASH SHANNA VS. STATE OT UTTAR PRADESH [REFERRED TO]
BARADA KANTA MISHRA VS. MR: JUSTICE GATIKRUSHNA MISRA CHIEF JUSTICE OF THE ORISSA HIGH COURT [REFERRED TO]
S MULGAOKAR VS. UNION OF INDIA [REFERRED TO]
M B SANGHI ADVOCATE VS. HIGH COURT OF PUNJAB AND HARYANA [REFERRED TO]
MOHAMMAD ZAHIR KHAN VS. VIJAI SINGH [REFERRED TO]
PRESIDENT OF INDIA VS. VINAY CHANDRA MISHRA [REFERRED TO]
D C SAXENA VS. HONBLE THE CHIEF JUSTICE OF INDIA [REFERRED TO]
SUPREME COURT BAR ASSOCIATION VS. UNION OF INDIA [REFERRED TO]
S K SUNDARAM VS. UNION OF INDIA [REFERRED TO]
ARUNDHATI ROY VS. UNION OF INDIA [REFERRED TO]
ADVOCATE GENERAL OF TAMIL NADU MADRAS VS. R M KRISHNA RAJU [REFERRED TO]
MAYAVARAM FINANCIAL CORPORATION LIMITED MAYILADULURAI BY ITS MANAGING DIRECTOR R KALYANASUNDARAM VS. REGISTRAR OF CHITS PONDICHERRY [REFERRED TO]
M RANKA VS. HONOURABLE CHIEF JUSTICE OF TAMIL NADU HIGH COURT MADRAS [REFERRED TO]
M RANKA VS. HONÏ¿½BLE CHIEF JUSTICE OF TAMIL NADU HIGH COURT MADRAS [REFERRED TO]