LAWS(MAD)-2004-9-91

PREMA Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU

Decided On September 09, 2004
PREMA Appellant
V/S
SECRETARY TO GOVERNMENT OF TAMIL NADU Respondents

JUDGEMENT

(1.) HEARD Mr.P.Venkatasubramaniam, learned counsel appearing for the petitioner and Mr.Abudukumar Rajarathinam, learned Government Advocate appearing for the respondents.

(2.) THE wife of the detenu has filed this petition for the release of the detenu who has been detained under Tamil Nadu Act 14 of 1982 under the allegation that he is a bootlegger.