(1.) THE above writ petition is filed for issuance of a writ of mandamus directing the respondent to release the vehicle i.e., tempo bearing Registration No.TN- 74 - Z - 6586 seized on 20.2.2004 to the petitioner.
(2.) THE learned Special Government Pleader takes notice for the respondent.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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