(1.) As the facts are found, there is no doubt that the order is right. There is no foundation for the suggestion that the law enacted by the Code does not apply to Malabar. The petition is dismissed.
(2.) Ordered accordingly.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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