LAWS(MAD)-1983-9-3

COMMISSIONER OF INCOME TAX Vs. RAJAN E V

Decided On September 28, 1983
COMMISSIONER OF INCOME-TAX, TAMIL NADU-I MADRAS Appellant
V/S
E.V. RAJAN Respondents

JUDGEMENT

(1.) AT the instance of the Revenue, the following question has been referred to this court for its opinion :