(1.) THE question on which we are called upon to express our opinion is
(2.) THE facts as stated above do not, in our opinion, present any difficulty in answering the question against the assessee. Section 8 of the Income Tax Act, 1961 provides :-
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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