(1.) (Judgment of the Court was delivered by the Honble the Chief Justice).
(2.) WE agree with the Commissioner of Income-tax that there are only two points which arise on the question referred namely :-
(3.) JUDGMENT
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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