REGENT COMPUTRONICS PVT. LTD.

S.RAJASEKAR Appellant

V/S

C.Sakthivel Raajhaa Respondents

Referred Judgements :-

RAJENDER SINGH VS. RAMDHAR SINGH [REFERRED TO]
RAMAN TECH AND PROCESS ENGG CO VS. SOLANKI TRADERS [REFERRED TO]
M K HARIPRASAD SOLE PROPRIETOR YEHEM AGENCY VS. UMA KESHA [REFERRED TO]
C. SENGOTTAIYAN VS. K. SARAVANAN [REFERRED TO]
M PADMINI VS. M ANANDHAN [REFERRED TO]
CHAUDHRI KANHYA RAM VS. FIRM DINA NATH HARDIAL MALL [REFERRED TO]

JUDGEMENT

(1.) The above appeal challenges the Order passed in I.A. No. 3 of 2022 in O.S. No. 120 of 2022 on the file of the II Additional District Court, Tiruchengode.

(2.) The facts leading to the filing of the above appeal are as follows;

(3.) Mr. N. Manoharan, learned counsel for the appellant, submitted that;

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S.RAJASEKAR Vs. C.SAKTHIVEL RAAJHAA

Referred Judgements :-

JUDGEMENT

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