K. ADAIKKALAM Vs. SHOLAPURAM CHETTIAR URAVIN MURAI TRUST

JUDGEMENT

(1.) These Civil Revision Petitions are filed against the order and decree dtd. 22/9/2017 passed in I.A.Nos.199 of 2017 and 198 of 2017 in O.S.No.166 of 2013 on the file of the Additional Subordinate Court, Kumbakonam.

(2.) The defendants 3 and 4 in O.S.No.166 of 2013 on the file of the Additional Subordinate Court, Kumbakonam are the Revision Petitioners in these two Civil Revision Petitions.

(3.) The brief facts of the case: