REGENT COMPUTRONICS PVT. LTD.

RAMAR Appellant

V/S

RAMESH Respondents

Referred Judgements :-

A.SULTHAN AND ANR. VS. MOHAMMED DASTHAGIR [REFERRED TO]
JABEEN TAJ VS. M PARVEEN BANU [REFERRED TO]
T K KRISHNAMURTHY VS. TAMIL NADU WATER AND DRAINAGE BOARD [REFERRED TO]
K M A WAHAB VS. ESWARAN [REFERRED TO]
SHANMUGATHAI VS. KAMALAMMAL [REFERRED TO]

JUDGEMENT

(1.) This Civil Revision Petition is filed against the order dtd. 30/10/2018 passed in I.A.No.273 of 2018 in O.S.No.5 of 2015 on the file of the District Munsif-cum-Judicial Magistrate No.1 Court, Usilampatti.

(2.) The brief facts of the case:

(3.) Heard both side and perused the records in this Civil Revision Petition.

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RAMAR Vs. RAMESH

Referred Judgements :-

JUDGEMENT

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