ARULMIGHU SUBRAMANIA SWAMY DEITY Vs. S. POOVALINGAM

Referred Judgements :-

RAM SAROOP DASJI VS. S.P. SAHI RAM SAROOP DASJI VS. S.P. SAHI [REFERRED TO]
KULALAR PERAVAI VS. A.S.S.NATARAJ AND OTHERS [REFERRED TO]
R.M.SUNDARAM @ MEENAKSHISUNDARAM VS. SRI KAYAROHANASAMY AND NEELAYADHASKHI AMMAN TEMPLE [REFERRED TO]
MENAKURU DASARATHARAMI REDDI VS. DUDAUKURU SUBBA RAO [REFERRED TO]
PALANIVELAYUTHAM PILLAI VS. RAMCHANDRAN [REFERRED TO]
JOINT COMMISSIONER HINDU RELIGIOUS and CHARITABLE ENDOWMENTS VS. JAYARAMAN [REFERRED TO]
A N KUMAR VS. ARULMIGHU ARUNACHALESWARAR DEVASTHANAM THIRUVANNAMALAI [REFERRED TO]
PONNIAH NADAR AND ORS. VS. CHELLIAN NADAR AND ORS. [REFERRED TO]
M. J. THULASIRAMAN VS. COMMISSIONER, HINDU RELIGIOUS & CHARITABLE ENDOWMENT ADMINISTRATION [REFERRED TO]
IDOL OF SRI RENGANATHASWAMY REPRESENTED BY ITS EXECUTIVE OFFICER VS. P.K. THOPPULAN CHETTIAR [REFERRED TO]