(1.) This Civil Revision Petition is filed to setaside the order made in I.A.No.334 of 2017 in O.S.No.88 of 2012, dtd. 1/11/2017 passed by the Sub Court, Sivakasi.
(2.) The brief facts of the case:
(3.) Heard both side and perused the records in this Civil Revision Petition.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
Read More
Sales: sales@the-laws.com
Support: info@the-laws.com
8000853936
9376168072
27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.
LOGIN